Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 1] [Entire Act] Union of India - Subsection Section 1(1) in The Special Marriage Act, 1954 (1)This Act may be called The [Special Marriage Act , 1954] [The applicability of the Act has been extended to Dadra and Nagar Haveli by Regn. 6 of 1963, Section 2 and Sch.I and to Pondicherry by Regn.7 of 1963, Section 3 and Sch.I.].
