Section 3(4)(d) in The Fiscal Responsibility And Budget Management Act, 2003

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(4)(d) in The Fiscal Responsibility And Budget Management Act, 2003

(d)an evaluation as to how the current policies of the Central Government are in conformity with the fiscal management principles set out in section 4 and the objectives set out in the Medium-term Fiscal Policy Statement.

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Union of India - Subsection

Section 3(4)(d) in The Fiscal Responsibility And Budget Management Act, 2003