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State of Punjab - Section
Section 37 in Punjab Urban Planning and Development Building Rules, 2018
37. Provisions and applicability.
- The approval of building plans shall be subject to the fulfilment of provisions of water conservation and management, energy efficiency, waste management and solar energy utilization as are given in the table below:| Table 50:Provisions for various plot sizes (Residential uses) | |||||||
| Green Building Provisions | Residential plotted | Group housing | |||||
| Plot Area in Sq.mt. | |||||||
| Upto 250 | Above 250 upto 500 | Above 500 upto 1,000 | Above 1,000 upto 3,000 | Above 3,000 | As Par Government policy | ||
| Water Conservation and Management | Rain Water Harvesting (By Recharge) | ||||||
| Low Water Consumption Plumbing Fixtures | |||||||
| Energy Efficiency and Solar EnergyUtilization | Provisions of notification no. 18/4/16 HG 1/1856dated: 24-6-2016 of Department of New & Renewable Energyshall be applicable or as amended from time to time |
| Table 51: Provisions for various plot sizes(Non-Residential uses) | ||||
| Green Building Provisions | Plot Area in Sq.mt. | |||
| Upto250 | Above250 upto 500 | Above500 upto 1,000 | Above1,000 upto 3,000 | Above3,000 |
| Water Conservation and Management | Rain Water Harvesting and (by Recharge)Management Low Water Consumption Plumbing Fixtures | |||
| Energy Efficiency & Solar Energy Utilization | Provisions of notification no. 18/4/16 HG 1/1856 dated: 24-6-2016 of Department of New & Renewable Energyshall be applicable or as amended from time to time. |