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State of Punjab - Section

Section 37 in Punjab Urban Planning and Development Building Rules, 2018

37. Provisions and applicability.

- The approval of building plans shall be subject to the fulfilment of provisions of water conservation and management, energy efficiency, waste management and solar energy utilization as are given in the table below:
Table 50:Provisions for various plot sizes (Residential uses)
Green Building Provisions Residential plotted   Group housing
Plot Area in Sq.mt.      
Upto 250 Above 250 upto 500 Above 500 upto 1,000 Above 1,000 upto 3,000 Above 3,000 As Par Government policy
Water Conservation and Management Rain Water Harvesting (By Recharge)            
Low Water Consumption Plumbing Fixtures            
Energy Efficiency and Solar EnergyUtilization   Provisions of notification no. 18/4/16 HG 1/1856dated: 24-6-2016 of Department of New & Renewable Energyshall be applicable or as amended from time to time
Table 51: Provisions for various plot sizes(Non-Residential uses)
Green Building Provisions Plot Area in Sq.mt.
Upto250 Above250 upto 500 Above500 upto 1,000 Above1,000 upto 3,000 Above3,000
Water Conservation and Management Rain Water Harvesting and (by Recharge)Management Low Water Consumption Plumbing Fixtures  
Energy Efficiency & Solar Energy Utilization Provisions of notification no. 18/4/16 HG 1/1856 dated: 24-6-2016 of Department of New & Renewable Energyshall be applicable or as amended from time to time.
Note. - The shaded boxes indicate that the provision is applicable for a plot.