Patna High Court - Orders
Commissioner Of Income Tax & A vs M/S Quality Chemical Suppliers on 5 August, 2016
Author: Hemant Gupta
Bench: Hemant Gupta, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.277 of 2007
======================================================
Commissioner of Income Tax & Anr.
.... .... Appellant/s
Versus
M/S Quality Chemical Suppliers
.... .... Respondent/s
======================================================
with
Miscellaneous Appeal No.283 of 2007
======================================================
Commissioner of Income Tax & Anr.
.... .... Appellant/s
Versus
M/S Quality Chemical Suppliers
.... .... Respondent/s
======================================================
with
Miscellaneous Appeal No.290 of 2007
======================================================
Commissioner of Income Tax & Anr.
.... .... Appellant/s
Versus
M/S Quality Chemical Suppliers
.... .... Respondent/s
======================================================
with
Miscellaneous Appeal No.292 of 2007
======================================================
Commissioner of Income Tax & Anr.
.... .... Appellant/s
Versus
Shri Dipesh Chandak & Sons
.... .... Respondent/s
======================================================
Appearance :
In all cases
For the Appellant/s : Ms. Archana Sinha, Advocate.
For the Respondent/s :
======================================================
CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)
14 05-08-2016Learned counsel for the appellants seeks some time to have instruction from the Chief Commissioner of Income Tax, Patna High Court MA No.277 of 2007 (14) dt.05-08-2016 2/2 Kolkata.
List on 16.09.2016.
(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Sujit/-
U