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Patna High Court - Orders

Commissioner Of Income Tax & A vs M/S Quality Chemical Suppliers on 5 August, 2016

Author: Hemant Gupta

Bench: Hemant Gupta, Ahsanuddin Amanullah

                    IN THE HIGH COURT OF JUDICATURE AT PATNA
                                    Miscellaneous Appeal No.277 of 2007
                  ======================================================
                  Commissioner of Income Tax & Anr.
                                                                      .... .... Appellant/s
                                                   Versus
                  M/S Quality Chemical Suppliers
                                                                     .... .... Respondent/s
                  ======================================================
                                                    with
                                    Miscellaneous Appeal No.283 of 2007
                  ======================================================
                  Commissioner of Income Tax & Anr.
                                                                      .... .... Appellant/s
                                                   Versus
                  M/S Quality Chemical Suppliers
                                                                     .... .... Respondent/s
                  ======================================================
                                                    with
                                    Miscellaneous Appeal No.290 of 2007
                  ======================================================
                  Commissioner of Income Tax & Anr.
                                                                      .... .... Appellant/s
                                                   Versus
                  M/S Quality Chemical Suppliers
                                                                     .... .... Respondent/s
                  ======================================================
                                                    with
                                    Miscellaneous Appeal No.292 of 2007
                  ======================================================
                  Commissioner of Income Tax & Anr.
                                                                      .... .... Appellant/s
                                                   Versus
                  Shri Dipesh Chandak & Sons
                                                                     .... .... Respondent/s
                  ======================================================
                  Appearance :
                  In all cases
                  For the Appellant/s   :      Ms. Archana Sinha, Advocate.
                  For the Respondent/s :
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE HEMANT GUPTA
                              and
                              HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
                                              ORAL ORDER
                  (Per: HONOURABLE MR. JUSTICE HEMANT GUPTA)

14   05-08-2016

Learned counsel for the appellants seeks some time to have instruction from the Chief Commissioner of Income Tax, Patna High Court MA No.277 of 2007 (14) dt.05-08-2016 2/2 Kolkata.

List on 16.09.2016.

(Hemant Gupta, J) (Ahsanuddin Amanullah, J) Sujit/-

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