Calcutta High Court
Wellman Wacoma Limited vs Official Liquidator Of M/S Wellman ... on 29 January, 2010
Author: Mohit S. Shah
Bench: Mohit S. Shah, Bhaskar Bhattacharya
ACO No. 11 of 2010
APOT 47 of 2010
C.A.461 of 2009
BIFR 55 of 1998
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
WELLMAN WACOMA LIMITED Appellant
Versus
OFFICIAL LIQUIDATOR OF M/S WELLMAN INCAN Respondents
DESCENT (INDIA) LTD. (In Liqn) & ORS.
For Appellant : Mr. S.K.Kapoor, Sr.Advocate Mr. Joyanto Banerjee, Sr.Advocate with Mr. Utpal Bose, Mr. Ravi Kapooor and Mr. Bhoopesh Sharma, Advocates For Respondents : Mr.S.B.Mukherjee, Sr.Advocate with Mr. R.Deb, Sr.Advocate, Mr. Tilak Basu and Mrs. V. Bhatia, Advocates BEFORE:
The Hon'ble CHIEF JUSTICE MOHIT S. SHAH AND The Hon'ble JUSTICE BHASKAR BHATTACHARYA Date : 29th January, 2010.
THE COURT : List this matter on 3rd February, 2010 for hearing.2
In the meantime, the impugned order of the learned single Judge dated 15th January 2010 shall be brought on record.
Urgent certified photostat copy of this order be made available to the parties upon compliance of usual formalities.
( MOHIT S. SHAH, C.J.) ( BHASKAR BHATTACHARYA, J.) Rsg.
Asst.Registrar(CR)