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Calcutta High Court

Wellman Wacoma Limited vs Official Liquidator Of M/S Wellman ... on 29 January, 2010

Author: Mohit S. Shah

Bench: Mohit S. Shah, Bhaskar Bhattacharya

                          ACO No. 11 of 2010
                            APOT 47 of 2010
                            C.A.461 of 2009
                            BIFR 55 of 1998
                  IN THE HIGH COURT AT CALCUTTA
                      Civil Appellate Jurisdiction
                             Original Side



WELLMAN WACOMA LIMITED                Appellant
  Versus
OFFICIAL LIQUIDATOR OF M/S WELLMAN INCAN Respondents

DESCENT (INDIA) LTD. (In Liqn) & ORS.

For Appellant : Mr. S.K.Kapoor, Sr.Advocate Mr. Joyanto Banerjee, Sr.Advocate with Mr. Utpal Bose, Mr. Ravi Kapooor and Mr. Bhoopesh Sharma, Advocates For Respondents : Mr.S.B.Mukherjee, Sr.Advocate with Mr. R.Deb, Sr.Advocate, Mr. Tilak Basu and Mrs. V. Bhatia, Advocates BEFORE:

The Hon'ble CHIEF JUSTICE MOHIT S. SHAH AND The Hon'ble JUSTICE BHASKAR BHATTACHARYA Date : 29th January, 2010.
THE COURT : List this matter on 3rd February, 2010 for hearing.
2
In the meantime, the impugned order of the learned single Judge dated 15th January 2010 shall be brought on record.
Urgent certified photostat copy of this order be made available to the parties upon compliance of usual formalities.
( MOHIT S. SHAH, C.J.) ( BHASKAR BHATTACHARYA, J.) Rsg.
Asst.Registrar(CR)