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State of Punjab - Section

Section 7 in The Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980

7. Further option in case of certain employees.

- Notwithstanding anything contained in these regulations an employee appointed to any post, whether by promotion or otherwise on or after the appointed day but before the date of issue of these regulations shall have a further option to continue to draw pay of that post in the scale applicable to it but for these regulations; Provided he has opted for the existing scale with effect from the appointed day, if he was in service on that day.