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[Cites 0, Cited by 0] [Section 134(1)] [Section 134] [Entire Act]

State of Rajasthan - Subsection

Section 134(1)(vi) in Rajasthan Civil Services (Pension) Rules, 1996

(vi)a Class I Officer of the Reserve Bank of India or an officer of the State Bank of India or Sub Accountant appointed as an agent or an Accountant at a branch of the State Bank of India or by a Bank included in the second schedule to the Reserve Bank of India Act, 1954;