Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in THE CENTRAL INDUSTRIAL SECURITY FORCE (AMENDMENT) ACT, 2009 8. Amendment of section 15. - In section 15 of the principal Act, in sub-section (1), after the word "within", the words " or outside" shall be inserted.
