Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 121A in Income Tax Rules, 1962 121A. Form of statement to be furnished by producer of cinematograph films. - The statement required to be furnished under section 285B by a person carrying on production of cinematograph films shall be in Form No. 52A.
