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Calcutta High Court (Appellete Side)

M/S Kamarhatty Company Limited vs M/S Deluxe Packaging (P) Limited & Anr on 29 July, 2019

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

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10   29.7.2019

gd FMAT 726 of 2019 M/s Kamarhatty Company Limited Vs. M/s Deluxe Packaging (P) Limited & Anr. Ms. Asha Gutgutia Ms. Paramita Sarkar Ms. Anindita Bhattacharya ..for the Appellant There are defects of every description, whether by design or rank ignorance.

The matter will appear on August 6, 2019 for all the defects to be removed by then.

(Sanjib Banerjee, J.) (Suvra Ghosh, J.) 2