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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Telangana - Subsection

Section 22(a) in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018

(a)Where the State Government, by general or special order, directs that the holder(s) of any specified post or category of posts shall deposit security for the due and faithful performance of his/her duties; and