Andhra Pradesh High Court - Amravati
The Gutala Sand Quarry Workers Boatsmen vs The Government Of Andhra Pradesh, on 12 July, 2024
HIGH COURT OF ANDHRA PRADESH MAIN CASE NO.: W.P.No.38199 of 2013 PROCEEDING SHEET Sl. Date ORDER OFFICE No. NOTE
03. 12.07.2024 Dr.KMR, J None appeared for the petitioner. Post the matter on 26.07.2024 for getting instructions by the learned Assistant Government Pleader.
________ Dr.KMR, J SPP