Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 139] [Entire Act] State of Jharkhand - Subsection Section 139(4) in Jharkhand Municipal Act, 2011 (4)Subject to the provisions of sub-section (1), any investment made under this section may, from time to time, be varied or transposed.
