Supreme Court - Daily Orders
Avi Rastogi vs Ankit Rastogi on 17 July, 2025
ITEM NO.1 COURT NO.16 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.755/2025
AVI RASTOGI Petitioner(s)
VERSUS
ANKIT RASTOGI Respondent(s)
IA No. 70227/2025 - EX-PARTE STAY
IA No. 70228/2025 - EXEMPTION FROM FILING O.T.
Date : 17-07-2025 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MANOJ MISRA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) : Mr. Anil Kumar, AOR
Mr. Yogesh Kumar Goel, Adv.
Mr. Prashant Singh, Adv.
Mr. Sudip Patra, Adv.
Ms. Santosh, Adv.
Mr. Dhruv Singh, Adv.
Mr. Kameshwar Srivastava, Adv.
Mrs. Amrita Srivastava, Adv.
For Respondent(s) : Ms. Alpana Sharma, AOR
Ms. Shivangi Singh, Adv.
Mr. Raj Shekhar Sharma, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. Learned counsel for the parties jointly pray that matter may be referred to the Mediation Centre of this Court as there is possibility of a settlement between them.
2. In view of the above, the parties are directed to appear before the Mediation Centre of this court on 29.07.2025. The coordinator of Mediation Centre shall give opportunity to the parties to participate in the mediation process through virtual mode unless their presence is specifically required.
3. Signature Not Verified List this matter after two months along with the report of the Digitally signed by BORRA LM VALLI Date: 2025.07.17 Mediation Centre.
16:45:08 IST Reason:
(NEHA GUPTA) (SAPNA BANSAL)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)