Section 14B(2)(b) in The Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958

[Cites 0, Cited by 0] [Section 14B(2)] [Section 14B] [Entire Act]

(b)The member's own share of contribution with interest thereon in the amount standing to his credit in the Fund, is one thousand rupees or more; and

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