Section 51(4)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

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State of Uttarakhand - Subsection

Section 51(4)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(a)where he/she is satisfied that the cooperative has no assets or liabilities, dissolve the cooperative, strike off its name from the register of cooperatives and issue a certificate of dissolution; or

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State of Uttarakhand - Subsection

Section 51(4)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003