Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Manipur - Subsection Section 14(6) in The Manipur (Sales of Motor Spirit and Lubricants) Taxation Act, 1962 (6)Every order passed in appeal under this section shall, subject to the provisions of section 16, be final.
