Calcutta High Court
Coal India Ltd vs Canadian Commercial Corporation on 4 February, 2011
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
AP No. 172 of 2002
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
COAL INDIA LTD. Petitioner
Versus
CANADIAN COMMERCIAL CORPORATION Respondent
BEFORE:
The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI Date : 4th February, 2011.
The Court :- Let the matter go out of list with liberty to mention upon notice to the parties before the Regular Bench.
(ASHOKE KUMAR DASADHIKARI, J.) sksr.