Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(c) in The West Bengal Public Libraries Act, 1979 (c)"Director" means the Director of [Library Services] [Words substituted for the words 'public libraries' by W.B. Act 8 of 1982.] appointed under section 6;
