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Bombay High Court

Shri. Anup Laxmichand Anand vs Taluka Inspector Land Record, Maval ... on 24 September, 2018

Author: A.S. Oka

Bench: A.S. Oka

                                                                                      wp-10830.18


 pmw
                         FARAD CONTINUATION SHEET No.
                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                APPELLATE SIDE 

                            WRIT PETITION NO. 10830 OF 2018

       Office Notes, Office Memorandam of Coram,  Court's or Judge's orders
       appearances, Court's orders or directions  and
       Registrar's orders


   Mr. Uday B. Nighot for the Petitioner.
   Mr. N.C. Walimbhe, AGP for the Respondent Nos.1 to 4.

                                     CORAM :        A.S.OKA AND M.S. SONAK, JJ.

DATE : 24th SEPTEMBER 2018.

P.C. :

Not on board. Taken on board.
1 There is no urgency. Petition to be listed on the scheduled date which is 24 th October 2018.

(M.S. SONAK, J.) (A.S.OKA, J.) 1 of 1