Bombay High Court
Shri. Anup Laxmichand Anand vs Taluka Inspector Land Record, Maval ... on 24 September, 2018
Author: A.S. Oka
Bench: A.S. Oka
wp-10830.18
pmw
FARAD CONTINUATION SHEET No.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE
WRIT PETITION NO. 10830 OF 2018
Office Notes, Office Memorandam of Coram, Court's or Judge's orders
appearances, Court's orders or directions and
Registrar's orders
Mr. Uday B. Nighot for the Petitioner.
Mr. N.C. Walimbhe, AGP for the Respondent Nos.1 to 4.
CORAM : A.S.OKA AND M.S. SONAK, JJ.
DATE : 24th SEPTEMBER 2018.
P.C. :
Not on board. Taken on board.
1 There is no urgency. Petition to be listed on the scheduled date which is 24 th October 2018.
(M.S. SONAK, J.) (A.S.OKA, J.) 1 of 1