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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)A [21gun] [Substitued by S.R.O. 348, dated 20th September, 1978] salute shall be fired on the assumption and relinquishment of office by the President, by all Indian Naval Ships in ports in India.