Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 46 in The Indira Gandhi Agriculture University, Raipur Statutes, 1987 46. Agreement to be executed by subscriber. - Every employee on becoming a subscriber to the Fund shall execute an agreement in the prescribed form.
