Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act] State of Tamilnadu - Subsection Section 34(1)(b) in Tamil Nadu Court of Wards Act, 1902 (b)to grant valid receipts for the rents and profits arising or accruing from such property or for debts or other moneys due to the estate;