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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Assam - Subsection

Section 1(3) in Assam Co-Operative Societies Act, 2007

(3)It shall come into force on such date as the State Government may, by notification in the [official Gazette] [With effect from 10/3/2012, See A.G.Extn. No. 88, dated 5th March, 2012.], appoint.