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Delhi High Court - Orders

Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 5 September, 2022

Author: Sudhir Kumar Jain

Bench: Sudhir Kumar Jain

                          $~4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CRL.M.C. 4793/2019
                                KRISHNA DEVI                                      ..... Petitioner
                                                    Through:     Mr. Amit Kumar, Advocate.
                                                    versus

                                STATE (GOVT. OF NCVT OF DELHI) & ANR. ..... Respondents
                                              Through: Mr. Hitesh Vali, APP for State with
                                                       SI Naveen Sharma, P.S. Bawana.

                                CORAM:
                                HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
                                             ORDER

% 05.09.2022

1. Service of notice issued to the respondent no. 2 is still awaited.

2. At the request of the counsel for the petitioner, fresh notice be issued to the respondent no. 2 through all permissible modes on taking necessary steps by the petitioner within two weeks from today, returnable on 24th January, 2023.

SUDHIR KUMAR JAIN, J SEPTEMBER 5, 2022 N/SD Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:08.09.2022 10:47:38