Delhi High Court - Orders
Krishna Devi vs State (Govt. Of Ncvt Of Delhi) & Anr on 5 September, 2022
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 4793/2019
KRISHNA DEVI ..... Petitioner
Through: Mr. Amit Kumar, Advocate.
versus
STATE (GOVT. OF NCVT OF DELHI) & ANR. ..... Respondents
Through: Mr. Hitesh Vali, APP for State with
SI Naveen Sharma, P.S. Bawana.
CORAM:
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 05.09.2022
1. Service of notice issued to the respondent no. 2 is still awaited.
2. At the request of the counsel for the petitioner, fresh notice be issued to the respondent no. 2 through all permissible modes on taking necessary steps by the petitioner within two weeks from today, returnable on 24th January, 2023.
SUDHIR KUMAR JAIN, J SEPTEMBER 5, 2022 N/SD Signature Not Verified Digitally Signed By:HARVINDER KAUR BHATIA Signing Date:08.09.2022 10:47:38