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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Mizoram - Subsection

Section 8(3) in Chakma Autonomous District Council (Village Councils) Act, 2002

(3)Every member of the Village Council and the Secretary may at any time by writing under his/her hand, submit his/her resignation through the President to the Executive committee. The Executive Committee shall arrange to elect or appoint as the case may be, substitute as soon as possible.