Section 22 in Haryana Co-operative Societies Rules, 1989
22. Maintenance of register of members.
- Section 131(2)(xvi). - Every co-operative society shall maintain a register of members showing-(a)the name, address and occupation of each member, and a statement of shares held by him;(b)the date on which the member's name was entered in the register;(c)the date on which any person ceased to be a member;(d)the nominees appointed by member.
