Section 61(3)(a) in Aircraft Rules, 1937

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Union of India - Subsection

Section 61(3)(a) in Aircraft Rules, 1937

(a)Category A, classified into the following sub-categories: -

(i)A1 Aeroplanes Turbine;

(ii)A2 Aeroplanes Piston;

(iii)A3 Helicopters Turbine;

(iv)A4 Helicopters Piston.