Section 112(2)(a) in The Delhi Co-Operative Societies Act, 2003

[Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act]

(a)if the decision or order falls under clauses (d), (f) (g), (h), (i), (j), (k) and (m) of sub-section (1), to the Tribunal;

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