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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Rajasthan - Subsection

Section 69(xi) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(xi)It shall be the duty of the person who is on study leave to submit at the end of every six month's to the Vice-Chancellor a report, of his work through the person under whom he is working or through the Head of the Institution/University.