Calcutta High Court
Rdg Interior Decoration Exterior ... vs Cricket Association Of Bengal on 27 November, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA 1759 of 2009
WITH
CS 191 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RDG INTERIOR DECORATION EXTERIOR ARCHITECTURE PVT. LTD.
Versus
CRICKET ASSOCIATION OF BENGAL
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 27th November, 2017.
The Court : None appears on behalf of the petitioner nor any accommodation is prayed for. It appears that the petitioner is not interested to proceed with the matter.
Under such circumstances, this application stands dismissed for default.
(SOUMEN SEN, J.) A/s.