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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(2)(a) in The Chhattisgarh Vanijyik Kar Niyam, 1995

(a)[ for goods specified at serial number 4 of 2 per cent of the amount of Schedule-IV the turnover [[Clause (a), (b), (c) and (d) of sub rule (2) of rule (5) Substituted by Notification No. 16 dated 23.02.2004 w.e.f. 01.04.2004. Prior to substitution this clauses read as under :-