Section 6(4)(b) in Punjab Regulation of Possession of Captive Animals, Animal Articles, Trophies and Uncured Trophies Rules, 2005

[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

(b)affix upon the animal an identification mark in such manner, as may be specified by the State Government.

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