Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 141 in Tamil Nadu Educational Rules

141.

The examination for each grade shall be in such of subjects of the course laid down in the scheme of work in training schools as the Director may, from time to time, prescribe and teachers shall appear in such subjects as he may, from time to time, determine. The results of the examinations shall be entered by the Commissioner for Government Examinations in the certificates of the successful candidates in the form of marks, which shall be percentages of the maximum obtainable.