Calcutta High Court (Appellete Side)
Mrinal Kanti Panda & Ors vs State Of West Bengal & Ors on 19 August, 2020
1
49
19.8.2020.
sn/sm
W.P. 6411(W) of 2020`
(C.A.N.5018 of 2020)
(Through Video Conference)
Mrinal Kanti Panda & Ors.
Vs.
State of West Bengal & Ors.
Mr. Ratul Biswas
Mr. Sagnik Roy Chowdhury
..for the petitioner
Mr. B. Bhattacharya
..for the Municipality
Mr. Sudipta Panda
Mr. Subrata Ghosh
..for the State
Let fresh copies of the writ petition be served upon the
respondents.
Let this matter appear along with W.P.6407(W) of 2019 before the appropriate Bench on August 24, 2020.
( Ashis Kumar Chakraborty, J.)