Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] Union of India - Subsection Section 7(b) in Unique Identification Authority of India (Appointment of Officers and Employees) Regulations, 2020 (b)A candidate must be a citizen of India or he must belong to such categories of persons as may from time to time be notified by the Government.
