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[Cites 0, Cited by 0] [Section 131] [Entire Act]

State of Rajasthan - Subsection

Section 131(4) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(4)In the event of more than one matter being presented for the same day priority shall be given to the matter which is, in the opinion of the Speaker more urgent and important.