Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Punjab-Haryana High Court

Sc/St Employees Welfare Association Of ... vs The Chief General Manager on 20 November, 2015

Author: Paramjeet Singh

Bench: Paramjeet Singh

                                In the High Court of Punjab and Haryana at Chandigarh

                                              C.W.P. No. 24389 of 2015
                                         Date of Decision: November 20, 2015

                      SC/ST Employees Welfare Association of B.S.N.L. Punjab Circle

                                                                                  ... Petitioner

                                                        Versus
                      The Chief General Manager
                                                                               ... Respondents

                      CORAM: HON'BLE MR. JUSTICE PARAMJEET SINGH

                      Present:       Mr. Surinder Sharma, Advocate,
                                     for the petitioner.


                      Paramjeet Singh, J. (Oral)

Having heard learned counsel for the petitioner and after perusing the paper-book, however, without commenting on merits of the case, instant petition is disposed of, without issuing notice to the respondent, with a direction to the respondent to take a decision on the legal notice dated 11.08.2015 (Annexure P/3) sent by the petitioner, in accordance with law.

                      November 20, 2015                                 [Paramjeet Singh]
                      vkd                                                    Judge




VIRENDER KUMAR
2015.11.20 16:19
I attest to the accuracy and
authenticity of this document