Punjab-Haryana High Court
Sc/St Employees Welfare Association Of ... vs The Chief General Manager on 20 November, 2015
Author: Paramjeet Singh
Bench: Paramjeet Singh
In the High Court of Punjab and Haryana at Chandigarh
C.W.P. No. 24389 of 2015
Date of Decision: November 20, 2015
SC/ST Employees Welfare Association of B.S.N.L. Punjab Circle
... Petitioner
Versus
The Chief General Manager
... Respondents
CORAM: HON'BLE MR. JUSTICE PARAMJEET SINGH
Present: Mr. Surinder Sharma, Advocate,
for the petitioner.
Paramjeet Singh, J. (Oral)
Having heard learned counsel for the petitioner and after perusing the paper-book, however, without commenting on merits of the case, instant petition is disposed of, without issuing notice to the respondent, with a direction to the respondent to take a decision on the legal notice dated 11.08.2015 (Annexure P/3) sent by the petitioner, in accordance with law.
November 20, 2015 [Paramjeet Singh]
vkd Judge
VIRENDER KUMAR
2015.11.20 16:19
I attest to the accuracy and
authenticity of this document