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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(6) in The Anna University of Technology, Tiruchirappalli Act, 2006

(6)"approved college" means a college situated within the University area and approved by the University and providing courses of study for admission to the examinations f or titles and diplomas of the University and includes an institution deemed to be approved by the University under this Act;