Himachal Pradesh High Court
The State Of Himachal Pradesh And Others vs Hoshiar Singh on 3 May, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
The State of Himachal Pradesh and others Versus Hoshiar Singh CWP No.2944 of 2018 .
03.05.2023 Present: Mr. I.N. Mehta & Mr. Yash Wardhan Chauhan, Senior Additional Advocates General with Mr. Ramakant Sharma, Ms. Sharmila Patial, Additional Advocates General, Ms. Priyanka Chauhan, Mr. Arsh Rattan, Deputy Advocates General and Mr. Rajat Sharma, Law Officer, for the petitioners.
Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the respondent.
Learned counsel for the respondent states that the issue in question is squarely covered by the judgment authored by one of us (Justice Tarlok Singh Chauhan) in CWP No.7633 of 2013, titled as Bhola Singh Versus Himachal Pradesh State Electricity Board Ltd. and another, decided on 29.05.2014.
Confronted with this, learned Additional Advocate General prays for and is granted a week's time to go through the said judgment.
List for consideration on 09.05.2023.
(Tarlok Singh Chauhan) Acting Chief Justice (Virender Singh) Judge May 03, 2023 (Bhardwaj) ::: Downloaded on - 04/05/2023 20:35:58 :::CIS