[Cites 0, Cited by 0]
[Section 75]
[Entire Act]
State of Assam - Subsection
Section 75(10) in Instructions Relating to Liquor
| Quantity | 60 U.P. | 30 U.P. | ||||
| Rs. | a. | p. | Rs. | a. | p. | |
| One dram | 0 | 3 | 3 | 0 | 5 | 9 |
| Two drams | 0 | 6 | 6 | 0 | 11 | 3 |
| Three drams | 0 | 9 | 9 | 1 | 1 | 0 |
| Four drams or one pint | 0 | 13 | 0 | 1 | 6 | 6 |
| Five drams | 1 | 0 | 3 | 1 | 12 | 3 |
| Six drams | 1 | 3 | 6 | 2 | 1 | 9 |
| Seven drams | 1 | 6 | 9 | 2 | 7 | 6 |
| Eight drams or one quart | 1 | 10 | 0 | 2 | 13 | 0 |