Section 7(8) in The Central Sales Tax (Punjab) Rules, 1957

[Cites 0, Cited by 0] [Section 7] [Entire Act]

(8)The dealer shall maintain an account of declaration, in the following format :-

Serial Number	Serial Number of declaration	Particulars of goods purchased	Value of goods	Invoice number and date	Number and date of Railway Receipt/GoodsReceipt alongwith name of Transport Company	Name
1	2	3	4	5	6	7

Such register shall be maintained separately for all types of statutory Forms.

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