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[Section 11]
[Entire Act]
State of Madhya Pradesh - Subsection
Section 11(20) in The M.P. Lok Abhikaranon Ke Madhyam Se Bis Sutriya Karyakram Ka Karyanvayan Adhiniyam, 1980
| S. No. | Name of Scheme | |
| (1) | (2) | |
| I. | Attack on Rural Poverty | |
| 1. | Integrated Rural Development Programme | |
| 2. | Jawahar Rojgar Yojana | |
| 3. | Drought prone areas programme | |
| 4. | Jeevandhara programme | |
| 5. | Employment assurance scheme | |
| 6. | Prime Minister's employment programme | |
| 7. | Nehru Rojgar Yojna | |
| 8. | Urban poverty alleviation programmes | |
| 9. | Old age/destitutes pension schemes | |
| 10. | Social security/group insurance schemes for persons below thepoverty line. | |
| II. | Strategy for Rainfed Agriculture | |
| 11. | Rajiv Gandhi Watershed Mission | |
| 12. | National Watershed Development Programme | |
| 13. | Lift Irrigation Schemes | |
| 14. | Construction of small tanks/stop dams. | |
| III. | Better use of Irrigation Water | |
| 15. | Construction of field channels. | |
| IV. | Bigger Harvests | |
| 16. | Rajiv Gandhi Fisheries Mission | |
| 17. | Agriculture subsidy schemes | |
| V. | Enforcement of Land Reforms | |
| 18. | Distribution of surplus land | |
| 19. | Updation of land records | |
| 20. | Curb on encroachments | |
| 21. | Undisputed mutations. | |
| VI. | Special Programme for Rural Labour | |
| 22. | Rehabilitation of bonded labour | |
| 23. | Monitoring of migration of labour | |
| VII. | Clean Drinking Water | |
| 24. | Rural drinking water programme | |
| 25. | Urban drinking water programme | |
| VIII. | Health for All | |
| 26. | Jan Swasthya Rakshak Scheme | |
| 27. | Child immunisation programme | |
| 28. | Rural sanitary latrines | |
| 29. | Rajiv Gandhi sanitation mission | |
| IX. | Two-Child Norm | |
| 30. | Integrated child development centres and Anganwadies | |
| 31. | Maternal and child welfare Ayushmati, Vatsalya & welfareschemes for pregnant women. | |
| X. | Expansion of Education | |
| 32. | Rajiv Gandhi Education Mission | |
| 33. | Mid-day meal programme | |
| XI. | Justice to Scheduled Castes and Scheduled Tribes | |
| 34. | Programmes of assistance to Scheduled Castes | |
| 35. | Programmes of assistance to Scheduled Tribes | |
| XII. | Equality for Women | |
| 36. | Programmes of economic assistance for women | |
| XIII. | New Opportunities for Youth | |
| 37. | Skill development training schemes | |
| 38. | Unemployment allowance to educated unemployed | |
| 39. | Rural sports | |
| XIV. | Housing for the people | |
| (a) Rural | ||
| 40. | Provision for house sites | |
| 41. | Construction assistance | |
| 42. | Indira Aavas Yojana | |
| (b) Urban | ||
| 43. | Houses for economically weaker sections | |
| 44. | Houses for low income groups | |
| XV. | Improvement of Slums | |
| 45. | Improvement of slums and provisions of Basic Amenities | |
| 46. | Controlling growth of slums | |
| XVI. | New Strategy for Forestry | |
| 47. | Forestry Plantation programmes | |
| 48. | Wasteland development programmes | |
| XVII. | Protection of the Environment | |
| 49. | Environmental conservation programmes | |
| XVIII. | Concern for the Consumer | |
| 50. | Establishment of fair price shops | |
| 51. | Distribution of ration cards | |
| XIX. | Energy for the Villages | |
| 52. | Single point electric connection | |
| 53. | Electrification of villages | |
| 54. | Energisation of pump sets | |
| 55. | Improved chulhas | |
| 56. | Establishment of Bio-gas plants. |