Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

State of Odisha - Subsection

Section 88(2)(b) in The Orissa Municipal Employees' Pension Rules, 1989

(b)where the deceased employee is survived only by child or children the guardian of such child or children may submit a claim in From No. XII to the Executive Officer concerned :