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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(1)(b) in The Delhi Electricity Regulatory Commission Comprehensive (Conduct Of Business) Regulations, 2001

(b)to determine tariff payable for the use of the transmission facilities in the manner provided in section 28 of the Act;