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State of Goa - Section

Section 25 in The First Statutes of Indian Institute of Technology Goa, 2017

25. Fees and Other Charges payable by the Students.

(1)The students admitted to the various programmes shall pay tuition fees at the time of first admission and thereafter every academic year for pursuing the programme to which he or she is admitted, as may be prescribed by the Board as per the policy decided by the Council from time to time.
(2)The Director shall decide in consultation with the Senate, the eligibility and guidelines for administering the Merit-Cum-Means assistance to the meritorious students.