Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 5] [Entire Act] State of Madhya Pradesh - Subsection Section 5(13) in The M.P. Municipal Corporation Act, 1956 (13)[ "Corporation" means the Municipality of a larger urban area] [Substituted by M.P. Act No. 16 of 1994.],
