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Union of India - Section

Section 13 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

13. Ventilation and temperature.

- Effective and suitable provision shall be made in every dock for securing and maintaining in every building or an enclosure where dock workers are employed adequate ventilation by the circulation of fresh air, and such temperature and air movement as will secure to dock workers therein reasonable conditions of comfort and prevent injury to health.