Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] NCT Delhi - Subsection Section 6(i) in The Punjab Registration of Money Lenders Act, 1938 (i)has been held by a Court to have contravened the provisions of Section 3 of the Punjab Regulation of Accounts Act (1 of 1930), in more than two suits;
