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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(3)(d) in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

(d)any weight or measure other than those specified in clause (b) or clause (c) which does not, or cannot be made to conform to the standards established by or under Central Act :